Calcutta High Court (Appellete Side)
A. T. Deb @ Ashutosh Deb vs The W. B. Essential Commodities ... on 3 May, 2024
56 03.05.2024 g.b. Court No.32 CRR 3849 of 2022 A. T. Deb @ Ashutosh Deb Vs. The W. B. Essential Commodities Supplies Corporation Ltd. & Anr.
Mr. Ayan Bhattacharjee Mr. Arpit Choudhury .......For the Petitioner Mr. Rajib Ray Ms. Oishanee Ghosh ......For the Opposite Party No.1 Heard-in-part.
Hearing concluded on the part of petitioner. Let the matter appear on 17 th June, 2024 after ensuing vacation for further hearing under the heading "Part-heard.
It is submitted on behalf of the petitioner that the date is fixed before the learned trial court on 7th of June, 2024.
Leave is granted to the petitioner to pray for adjournment before the learned trial court, if there is no impediment.
(Ajay Kumar Gupta, J.) 2