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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(1) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(1)For the purpose of disbursing the amounts payable to the concession holder under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.