Himachal Pradesh High Court
Shri Rajan Dhir vs . Principal Commissioner Of Income Tax on 13 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
Shri Rajan Dhir vs. Principal Commissioner of Income Tax .
ITA No.64 of 2016 a/w ITA No.65 of 2016 13.07.2022 Present: Mr. Praveen Sharma, Advocate on behalf of Mr. Vishal Mohan, Advocate for the appellant, in both the appeals. Mr. Diwan Singh Negi, Advocate on behalf of Mr. Diwan Singh Negi, Advocate for the respondent, in both the appeals.
for an adjournment. to Learned counsel for the appellant requests As requested, list after four weeks.
(Sabina)
Judge
(Jyotsna Rewal Dua)
July 13, 2022 (ps) Judge
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