Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 6]

Himachal Pradesh High Court

Shri Rajan Dhir vs . Principal Commissioner Of Income Tax on 13 July, 2022

Bench: Sabina, Jyotsna Rewal Dua

Shri Rajan Dhir vs. Principal Commissioner of Income Tax .

ITA No.64 of 2016 a/w ITA No.65 of 2016 13.07.2022 Present: Mr. Praveen Sharma, Advocate on behalf of Mr. Vishal Mohan, Advocate for the appellant, in both the appeals. Mr. Diwan Singh Negi, Advocate on behalf of Mr. Diwan Singh Negi, Advocate for the respondent, in both the appeals.

for an adjournment. to Learned counsel for the appellant requests As requested, list after four weeks.




                                                           (Sabina)
                                                            Judge






                                                   (Jyotsna Rewal Dua)
              July 13, 2022 (ps)                          Judge





                                                     ::: Downloaded on - 13/07/2022 20:06:31 :::CIS