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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(4)(ii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(ii)to consider and forward to the Executive Council with its recommendations the research projects and academic programmes proposed by the Faculties and to bring about inter-faculty co-ordination for taking up projects on inter-faculty basis;