Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Haryana - Subsection Section 22(ii) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 (ii)to sanction under a statutory power the issue of any regulation, bye-law, notification or order by a subordinate authority; or
