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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(2)They shall come into force from the date of their final publication in the Chhattisgarh Gazette.