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[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(8)(b) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)the specific terms which the applicant proposes as applicable to the licence sought, in addition to the General Conditions of Licence.