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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Goa - Subsection

Section 175(5) in The Goa, Daman And Diu Land Revenue Code, 1968

(5)Except as provided in sub-section (4) or except where a case or proceeding before any such officer has been decided on merits, no appeal shall lie from an order passed under this section.