Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Medebra Gulzar vs . Iim Sirmaur And Ors on 2 March, 2026

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Medebra Gulzar Vs. IIM Sirmaur and Ors .

                                                   CWP     No.5405 of 2023
02.03.2026   Present:     Ms. Aditi Sharma, Advocate, vice Mr.

Prashant Sharma,Advocate, for the petitioner.

Ms. Svaneel Jaswal, Sr. Panel Counsel for the respondents.

of CMP No. 20036 of 2025 rt This application has been filed by the petitioner for placing on record certain documents relating to the case. There is no objection to the application. The same is accordingly allowed. The documents appended therewith are taken on record.

Application to stand disposed of.

CWP No.5405 of 2023 At the request of learned counsel for the petitioner, list after three weeks.

CMP No.1706 of 2024

The application is disposed of with direction to the applicant to file English translation of the documents in issue before the next date of hearing.

Jyotsna Rewal Dua Judge March 2, 2026 (R.Atal) ::: Downloaded on - 02/03/2026 20:34:45 :::CIS