Himachal Pradesh High Court
Medebra Gulzar vs . Iim Sirmaur And Ors on 2 March, 2026
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Medebra Gulzar Vs. IIM Sirmaur and Ors .
CWP No.5405 of 2023 02.03.2026 Present: Ms. Aditi Sharma, Advocate, vice Mr.
Prashant Sharma,Advocate, for the petitioner.
Ms. Svaneel Jaswal, Sr. Panel Counsel for the respondents.
of CMP No. 20036 of 2025 rt This application has been filed by the petitioner for placing on record certain documents relating to the case. There is no objection to the application. The same is accordingly allowed. The documents appended therewith are taken on record.
Application to stand disposed of.
CWP No.5405 of 2023 At the request of learned counsel for the petitioner, list after three weeks.
CMP No.1706 of 2024The application is disposed of with direction to the applicant to file English translation of the documents in issue before the next date of hearing.
Jyotsna Rewal Dua Judge March 2, 2026 (R.Atal) ::: Downloaded on - 02/03/2026 20:34:45 :::CIS