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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(a) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(a)In the first year of implementation: the entire network data including that used for load flow analysis in the formats prescribed by the Implementing Agency , line-wise / network element-wise Yearly Transmission Charge ;