Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(3)(a) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(a)if he has passed the prescribed departmental examinations completely and/or has passed such other tests and/or successfully undergone such training as may be prescribed: