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Union of India - Section

Section 6 in Disposal of Narcotic drugs, psychotropic substances, controlled substances and conveyances after their seizure, the officers who shall dispose them of and the manner of their disposal

6. Functions.

- The functions of the Drug Disposal Committee shall be to-
(a)meet as frequently as possible and necessary;
(b)conduct a detailed review of seized items pending disposal;
(c)order disposal of seized items; and
(d)advise the respective investigation officers or supervisory officers on the steps to be initiated for expeditious disposal.