Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Central Government General Pool Residential Accommodation Rules, 2017 7. Classification of hostel accommodations in different cities. -(a)Double Suite;(b)Single Suit with Kitchen;(c)Single Suite without Kitchen; and(d)Working Girls Hostel.
