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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(2)The Powers exercisable by the competent authority under these regulations shall also be exercisable by authority superior to the authority first mentioned.Chapter-II Appointments, Probation and Termination of Service