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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Chattisgarh - Subsection

Section 274(2)(i) in The High Court of Chhattisgarh Rules, 2007

(i)Black and full or half sleeve jacket or blouse, white collar stiff or soft, with white bands and Advocates' Gowns.