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Madhya Pradesh High Court

Nishant Jain vs The State Of Madhya Pradesh on 16 February, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18064 of 2022 (NISHANT JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-02-2023 Shri Alok Wagrecha - Advocate for petitioner.

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(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 2/17/2023 7:21:47 PM