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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Bihar - Subsection

Section 172(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)every ladder or step-ladder used in building or other construction work is of good construction, made of sound material and of adequate strength for the purpose for which such ladder or step-ladder is used;