Madhya Pradesh High Court
Deputy Manager National Insurance ... vs Smt. Shanni Bee And 3 Ors. on 8 January, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 MA-784-2012 The High Court Of Madhya Pradesh MA-784-2012 (DEPUTY MANAGER NATIONAL INSURANCE COMPANY LTD. Vs SMT. SHANNI BEE AND 3 ORS. AND OTHERS) 9 Indore, Dated : 08-01-2020 Parties through their counsel. List the matter on 16.01.2020, as prayed for.
(ROHIT ARYA) JUDGE Vibha Digitally signed by Vibha Pachori Date: 10/01/2020 16:11:23