Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Shanti Devi Soni vs Sudhir Kumar on 4 October, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7890 of 2023 (SHANTI DEVI SONI Vs SUDHIR KUMAR AND OTHERS) Dated : 04-10-2023 Shri Abhinav Dubey- Advocate for the appellant.

Let record of the Court below be requisitioned. List the matter after three weeks.

(ANURADHA SHUKLA) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 10/5/2023 11:00:43 AM