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[Cites 0, Cited by 0] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(132) in The Railway Protection Force Rules, 1987

132.1Save as otherwise provided in these, rules, the Railway Servants(Discipline and Appeal) Rules, 1968 as amended from time to time shall, so far as may be , apply tosuperior officers subject to the modifications that-
(a)in sub-rule (1) of rule 3 of the said rules, clause (b) shall be omitted;
(b)reference to "General Manager", wherever they occur in the said rules, shallbe substituted by reference to "Director-General, Railway Protection Force."