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State of Tamilnadu - Section

Section 55 in Laws of the Bharathidasan University

55. Conditions of Registration. - (i) A graduate seeking enrolment should be ordinarily resident within the University area for a period of three years proceeding registration.

(ii)He shall apply in the prescribed form to the Registrar for enrolment with a fee of Rs.10.
(iii)He shall with application produce evidence-
(a)of his having qualified for a degree from a statutory University in the territory of India, and
(b)of being ordinarily resident within the Bharathidasan University area for the period as prescribed above. The evidence of residence shall be in the form of a certificate from an officer of the Revenue Department, not lower in rank than that of a Tahsildar.