Section 9(1)(a) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

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State of Haryana - Subsection

Section 9(1)(a) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(a)In case of Daftri and Jamadar -

(i)by promotion from amongst Peons;

(ii)by transfer or deputation of an official already in the service of any State Government or the Government of India;