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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(20) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(20)SJPU officer at the district level shall be responsible for making all the police stations child friendly as per the procedures of which shall be laid down by the Home Department.