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[Cites 0, Cited by 0] [Section 52A(1)] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The Election Commission shall have the power to issue any directions or guidelines or instructions for the conduct of election to the boards and office bearers of boards of co-operative societies and also to officers and staff appointed to perform the election duty.