Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Odisha - Subsection Section 81(1) in The Orissa Development Authorities Rules, 1983 (1)No payment shall be made by the Bank out of the funds of the Authority referred to in Rule 79 except upon a cheque.
