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Union of India - Section

Section 4 in The Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006

4. Designation of godowns

(1)The competent authority shall designate as many godowns as may be necessary for the storage of property mentioned in the orders made under section 7 of the Act.
(2)The competent authority shall select godowns referred to in sub-rule (1), keeping in view the security of the premises, storage capacity, nature of property and other relevant factors.
(3)Each designated godown shall have a godown keeper and a godown-in-charge to assist the competent authority.