(1)(a)No person shall be admitted to a course of study in the University for admission to the examinations for degrees, titles or diplomas of the University unless he,-(i)has passed the examination prescribed therefor; and(ii)fulfills such other academic conditions as may be prescribed.(b)Every candidate for a University examination shall, unless exempted from the provisions of this sub-section by a special order of the Executive Council made on the recommendation of the Academic Council, be enrolled as a member of the University. Any such exemption may be made subject to such conditions as the Executive Council may think fit.
