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[Cites 1, Cited by 13]

Himachal Pradesh High Court

Regional Director, Dav School & Ors. vs . Dharmender Kumar & Other on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Regional Director, DAV School & Ors. Vs. Dharmender Kumar & Other connected matter.

LPA No. 66 of 2017 a/w CWPs No. 1484/2018, 264, 912 to 915, 2961, 2963 of .

2019, 265/2020, 68, 2852, 2855, 5065/2021 & LPA Nos. 77 & 83 of 2019.

02.05.2022 Present: Mr. Ranjana Parmar, Senior Advocate with Ms. Devyani sharma, Naresh Kumar, Mr. Ajit jaswal, Mr. Neel Kamal Sood, Mr. Bhuvnesh Sharma, Mr. Anshul Mangla, Mr. Karan Singh Parma, Advocates for the appellants/petitioners in the respective appeals/writ petitions.

Mr. Ashok Sharma, Advocate General with Ms. Reeta Goswami and Mr. Nand Lal r Thakur, Additional Advocates General for the respondents -State.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondents/UOI.

Mr. K.D. Sood and Mr. Rajnish Maniktala, Senior Advocates with Mr. Het Ram Thakur and mr. Naresh Kumar, Advocates, fo the private respondents.

Ms. Komal Chaudhary, Advocate, for respondent-CBSE Board in LPA No. 66 of 2017 and CWP No. 264 of 2019.

List before the Hon'ble Principal Division Bench on 9th May, 2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 2nd May, 2022 (himani/mamta) ::: Downloaded on - 02/05/2022 20:07:58 :::CIS