Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 16 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

16. Liability of members of Service to transfer.

- A member of Service may be transferred to any post whether included in any service or not on the same terms and conditions as specified in Rule 3.17 of the Punjab Civil Service Rules Volume I, Part-I.