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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Jag Mohan Jinta & Others vs . Manju Jinta on 31 October, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Jag Mohan Jinta & others Vs. Manju Jinta .

Cr.MMO No. 399 of 2020 with Cr.MMO No. 341 of 2016 Cr.MMO No. 399 of 2020 31.10.2022 Present: Mr.Deepak Bhain, Advocate, for the petitioner.

Mr.Y.K.Thakur, Advocate, for the respondent.

r to Cr.MMO No. 341 of 2016 Mr.Bhagwati Chander Verma, Advocate, for the petitioners.

Petitioner No. 2-Singhu Ram is present in person.

Mr.Y.K. Thakur, Advocate, for the respondent.

Cr.MMO Nos. 399 of 2020 and 341 of 2016 Mr.Deepak Bhasin, Advocate has placed on record photocopy of Demand Draft dated 31.10.2022, whereby petitioner has deposited 50,000/- in the Registry of this Court today itself. He seeks further time to deposit balance amount.

Be deposited, as prayed, on or before 30.11.2022.

List for consideration on 7th December, 2022.

(Vivek Singh Thakur), Judge.

31st October 2022 (Keshav) ::: Downloaded on - 01/11/2022 20:33:34 :::CIS