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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5) in The Chennai Corporation Servants Conduct Rules, 1968

(5)A Corporation servant may, without the previous permission of the Commissioner, engage for driving his car, the peon assigned to him, but such engagement shall be a private engagement between the officer and the peon and shall not form part of, or interfere in any maimer with the normal official duties of such peon.