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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Punjab - Subsection

Section 120(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)In order to exercise supervision ande control over the affairs of the Panchayat Samitis and the Zila Parishads, Divisional Inspection Committeeare constituted at division level, comprising the following:-
1. Divisional Deputy Director of the area Chairman
2. All the Accounts Officers of the Zila Parishads in a division Members
Provided that there will be one Divisional Inspection Committee for Ferozepur and Faridkot division headed by Divisional Deputy Director Ferozepur