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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Boiler Operation Engineer's Rules, 1960

(1)The owner of a boiler who engages any person to be in charge thereof shall, within seven days of such engagement, furnish the Chief Inspector with full particulars of such person including the serial number, date and place of issue of his certificate.