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State of Bihar - Section

Section 6 in Bihar Boiler Operation Engineer's Rules, 1960

6. Owner to furnish Chief Inspector with particulars of certificates.

(1)The owner of a boiler who engages any person to be in charge thereof shall, within seven days of such engagement, furnish the Chief Inspector with full particulars of such person including the serial number, date and place of issue of his certificate.
(2)The owner of a boiler who engages any person to hold charge of such boiler shall, in the event of such person leaving his employment or in the event of death of such person, report the fact within seven days of such event to the Chief Inspector.