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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)The Joint Director shall maintain the Force under his command in a state of high alert efficiency, training, discipline and morale and shall take all such steps as may be necessary, from time to time including inspections, supervision of cases, examination of records, calling for reports and issuing of necessary instructions to the superior officers and enrolled members of the Force under his command.