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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(7)The 'For Profit' Divisions shall be run by a best in class Vendor Organization identified by the Institution. The Institution shall not enter into any profit sharing or equity sharing with these Divisions. It may, however, charge suitable rent for the land, infrastructure and services provided, and the said rent can be revised from time to time.