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Union of India - Section

Section 7 in The Mangrol and Manavadar (Administration of Property) Act, 1949

7. Transfers otherwise than by Manager void.-

Any transfer or other disposition of any property described in the Schedule made on or after the 1st day of November, 1947, by any person other than the Manager or without his consent shall be, and shall always be deemed to have been, void and of no effect.