Rajasthan High Court - Jodhpur
The Secretary, Rajasthan Public ... vs Anuradha Vyas on 28 July, 2022
Bench: Sandeep Mehta, Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 1180/2018
State Of Rajasthan ----Appellant
Versus
Shanti Lal ----Respondent
Connected With
1. D.B. Spl. Appl. Writ No. 809/2018
2. D.B. Spl. Appl. Writ No. 894/2018
3. D.B. Spl. Appl. Writ No. 384/2021
4. D.B. Spl. Appl. Writ No. 410/2021
For Appellant(s) : Mr. Manish Vyas, AAG
Mr. Mahesh Thanvi
For Respondent(s) : Mr. Vikas Balia, Sr. Advocate assisted
by Mr. Sachin Saraswat
Mr. Vinay Kothari
Mr. Shubham Chouhan for
Mr. Sikander Khan
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE KULDEEP MATHUR Order 28/07/2022 Shri Manish Vyas, AAG and Shri Mahesh Thanvi, learned counsel representing the State and RPSC respectively submit that the controversy involved these appeals is squarely covered by the judgment dated 04.07.2019 passed by this Court in D.B. Civil Writ Petition No.13046/2018 (Hitesh & Ors. Vs. National Council for Teacher Education & Ors.).
Learned Senior counsel Shri Balia representing the respondents prays for short opportunity to complete his instructions in reference to the above judgment.
List after one week.
(KULDEEP MATHUR),J (SANDEEP MEHTA),J 103-107-KshamaD/-
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