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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(b) in Basavakalyan Development Board Rules, 2005

(b)Daily Allowance: The non-official Members shall be provided with fully furnished Free Accommodation, at placed in which their attendance is required and where such accommodation is not provided the non-official members shall be paid Daily Allowance of Rs.500/- per day during the period of Meeting and one day before the commencement of Meeting and one day after the day of conclusion of Meeting.