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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Goa - Subsection

Section 78(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)A candidate who has passed SSC/HSSC Examination shall be eligible to appear for the said examination subsequently with additional subject/s which do not involve practicals, termed as isolated subject/s.