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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(9) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(9)Tariff petitions be submitted in English shall be accompanied by its Hindi version or vice versa. Soft copy of this also be submitted to the Commission.