Himachal Pradesh High Court
Alka Sharma vs . State Of H.P. & Another on 19 October, 2022
Bench: Sabina, Sushil Kukreja
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Alka Sharma vs. State of H.P. & another CWP No. 2782 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General states that order passed by this Court has been duly complied with and the services of the petitioner have been regularized w.e.f. 31.12.2008.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:47 :::CIS