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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(7) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(7)When Special Police Officers are appointed, the more influential and useful from amongst them may be appointed as Senior Special Officers above the others, and be required to enforce discipline among the Special Police Officers appointed under their command.