Himachal Pradesh High Court
M/S Sephnix Life Sciences And Another vs . Ashif Ali & on 28 November, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Sephnix Life Sciences and another vs. Ashif Ali & connected matter .
Cr.MMO No. 271 of 2022 & Cr.M.P.(M) No. 562 of 2022 Cr.MMO No. 271 of 2022 28.11.2022 Present: Mr.Gurinder Singh Parmar, Advocate, for the petitioner.
Mr.Karan Singh Kanwar, Advocate, for the respondent.
Cr.M.P.(M) No. 562 of 2022 Mr.Karan Singh Kanwar, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for he respondent-State.
Cr.MMO No.271 of 2022 & Cr.M.P. No.980 of 2022 Rejoinder, stated to have been filed on 25.11.2022, is not on record. Be taken on record, if in order.
List for consideration after one week.
Interim to continue till next date of hearing.
Cr.M.P.(M) No. 562 of 2022As prayed, be listed alongwith Cr.MMO No.271 of 2022 on next date of hearing.
Interim to continue till next date of hearing.
(Vivek Singh Thakur) Judge November 28, 2022 (Purohit) ::: Downloaded on - 28/11/2022 20:36:58 :::CIS