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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)Subject to the provisions of the J&K Reservation Rules, 2005 and the MCI/DCI Regulations, the minimum qualifying marks in the Entrance Test for candidates seeking admission to MBBS, MD/MS and PG Diploma and MDS Courses shall be 50% for Open Merit Category candidates including the Children of Defence Personnel, Children of Para-Military Forces, Children of State Police Personnel and candidates possessing outstanding proficiency in Sports and 40% for the candidates belonging to SC/ST& Other Back Classes.