Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(h) in The Rajasthan Water Supply Rules (h)Consumer shall mean all individuals, private concerns or public institutions, local bodies, Government Departments or all those who purchase water through Waterworks mains under the foregoing rules.
