Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1A)] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(1A)(i) in Maharashtra Homoeopathic Practitioners' Act, 1960 (i)continued on the register under sub-section (4); and