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[Cites 1, Cited by 1]

Patna High Court - Orders

Ram Uday Ram & Ors vs The State Of Bihar & Ors on 22 November, 2018

Author: Shivaji Pandey

Bench: Shivaji Pandey

       IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Civil Writ Jurisdiction Case No.4798 of 2017
    ======================================================
1. Ram Uday Ram S/o Sri Rampukar Ram Resident of Village-
    Naharkhap, P.O.- Bhadva Bazar, Distt.- Aurangabad.
2. Surendra Kumar Mandal S/o Sri Raghunandan Singh Resident of
    Village- Nahar Bigha, P.O.- Bhadva Bazar, Distt.- Aurangabad.
3. Rampujan Singh S/o Sri Bakhora Chandrawanshi Resident of
    Village- Baluganj, P.O. Kona, Distt- Aurangabad.
4. Srita Dev W/o Sri Anuj Chandrawanshi Resident of Village-
    Pandey Karma, P.O.- Sarwak, Distt- Aurangabad.
5. Stendra Ram S/o Tapeshwar Ram Resident of Village and P.O.
    Bishngmarpur, Distt- Aurangabad.
6. Ghazala Anjum        W/o Md. Mansur            Resident of Village-
    Bhaisasure, P.O.- Raphiganj, Distt- Aurangabad.
7. Arunjay Kumar Prasad S/o Sri Gupteshwar Prasad Resident of
    Village- Bathwa Basantpur, P.O. Dewariya kala Distt-
    Aurangabad.
8. Sanjay Kumar Pandit S/o Sri Naresh Pandit Resident of Village-
    Teduadan, P.O. Aurangabad, Distt- Aurangabad.
9. Ganesh Kumar S/o Ram Chandra Prajapati Resident of Village-
    Aora, P.O. Kanbehari, Distt- Aurangabad.
10. Rupesh Kumar S/o Laxuman Singh Resident of Village- Phesara,
    P.O. Pokharha, Distt- Aurangabad.
11. Gopal Kumar Singh S/o Ramchandra Singh Resident of Village-
    Banahi, P.O. Deuriya Kala Distt. Aurangabad.
12. Nageshwar Bishvkarma S/o Ayodhya Bishvkarma Residnet of
    Village- Bakhari,P.O. - Phesar, Distt. Aurangabad.
13. Raj Kumar Pal S/o Sri Shiv Pal Resident of Village- and P.O. -
    Bahuriya Bigha, Distt- Aurangabad.
14. Sudrashan Pal S/o Gagdish Pal Resident of Village- and P.O. -
    Bahuriya Bigha, Distt- Aurangabad.
15. Lalan Kumar Singh S/o Sri Suresh Singh Resident of Village-
    Ishanpur English, P.O.- Jhumandihara, Distt- Aurangabad.
16. Pratima Kumari W/o Binod Kumar Singh Resident of Village-
    Khemada Barun, P.O. Barun , Distt- Aurangabad.
17. Birendra Ram S/o Meghu Ram Resident of Village- Shailopur,
    P.O. Baligaw, Distt- Aurangabad.
18. Gulab Chandra Prajapati S/o Gajeshwar Prajapati Resident of
    Village- Bakhari, P.S . Phesar, Distt - Aurangabad.
19. Niramla Kumari D/o Laxman Yadav Resident of Village-
    Karanja, P.O. Doswa, Distt- Aurangabad.
20. Kamesh Kumar Bidhyarthi S/o Dil Bahar Yadav Resident of
    Village- Karanja, P.O. Doswa, Distt- Aurangabad.
21. Rabindra Pathak S/o Sri Rajnath Pathak Resident of Village-
    Kabila, P.O. Gotibandh Dumariya, District- Gaya.
22. Ramu Prasad S/o Sri Rameshwar Prasad Resident of Village-
    Babhaniya, P.O. Bahta Pipra, Distt- Gaya.
23. Rajesh Kumar S/o Yugal Kishore Mehta Resident of Village-
    Kumhra Pakar, P.O. Mirapur, Distt- Muzaffarpur.
24. Asha Kumari W/o Rajesh Kumar Resident of Village- Bangari,
    P.O. Mohamdpur Sube, Distt- Muzaffarpur.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           2/10




   25. Rama Kumari W/o Rajesh Kumar Resident of Village- Kumhra
      Pakar, P.O. Mirapur, Distt- Muzaffarpur.
   26. Ram Jee Prasad S/o Late Laxmi Mahto Resident of Village and
      P.O. Amrakh, Distt- Muzaffarpur.
   27. Ganaur Ram S/o Dshai Ram Resident of Village-Goraiya, P.O.
      Dubiyahi, Distt- Muzaffarpur.
   28. Arbind Paswan S/o Harishchandra Ray Resident of Village and
      P.O. Mishrauliya, Distt- Muzaffarpur.
   29. Chandra Shekhar Thakur S/o Ram Das Thakur Resident of
      Village- Simari, P.o. Dihuli Ishak, Distt- Muzaffarpur.
   30. Arbind Paswan S/o Brijnandan Paswan Resident of Village-
      Bhatandi, P.O. Raghunathpur Donaya, Distt- Muzaffarpur.
   31. Madhu Kumari W/o Radheshyam Singh Resident of village-
      Ganeshpur, P.O. Shwajpur, Distt- Muzaffarpur.
   32. Randhir Kumar Chaudhary S/o Sri Prameshwar Chaudhary
      Resident of Village- Gopalpur Gopal, P.O. Sarfuddinpur, Distt-
      Muzaffarpur.
   33. Manoj Shahni S/o Ramfal Shahni Resident of Village- Admpur
      Aual, P.O. Sahila Balmi, Distt- Muzaffarpur.
   34. Sumitra Kumari W/o Ram Nagina Raman Resident of Village-
      Aganagar, P.O. Jamshrua, Distt- Muzaffarpur.
   35. Jay Prakash Sharma S/o Baijnath Sharma Resident of Village-
      Chamarua, P.O. Makdumpur Kadriya, Distt- Muzaffarpur.
   36. Pratima Kumari W/o Ashok Ojha Resident of Village-
      Shaitinaya, P.O. Mahamadpur Sube, Distt- Muzaffarpur.
   37. Birendra Prasad S/o Baidhnath Sah Resident of Village-
      Sihuliya, P.O. Surha, Distt- East Champaran.
   38. Lalbabu Sahani S/o Jagarnath Sahani Resident of Village-
      Sihuliya, P.O. Surha, Distt- East Champaran.
   39. Bijay Kumar Paswan S/o Mahabir Paswan Resident of Village-
      Kolarwa, Block- Motihari, Distt- East Champaran.
   40. Mani Devi W/o Bimod Singh Resident of Village- Malkauniya,
      P.O. Surha, Distt- East Champaran.
   41. Krishan Kumar S/o Harendra Pandit Resident of Village-
      Gulariya tola, P.O. - Ghodasahan, Distt- East Champaran.
   42. Ajeet Kumar Giri S/o Bireshwar Giri Resident of Village +P.O.
      -Madhiya Bhopat, Distt- East Champaran.
   43. Niranjan Kumar Upadhya S/o Chandrika Upadhaya Resident of
      Village- Bediwan Madhuban, P.O.- Damodarpur, Distt- East
      Champaran,.
   44. Suman Kumar Saurabh S/o Lalan Prasad Resident of Village-
      Bediwan Madhuban, P.O., Distt- East Champaran,.
   45. Anil kumar Pandey S/o late Chandradev Pandey Resident of
      Village- Bediwan Madhuban, P.O.- Bediwan, Distt- East
      Champaran,.
   46. Shambhu Sahani W/o Raghunath Sahani Resident of Village-
      Ujainlohiyar, P.O. Sinha, Distt- East Champaran.
   47. Rameshwar Ram S/o Kishun Ram Resident of Village-
      Ujainlohiyar, P.O.- Gayghat, Distt- East Champaran.
   48. Raj Narayan Singh S/o late Rajbanshi Singh Resident of Village-
      Gawandri, P.O. - Patna Distt- East Champaran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           3/10




   49. Santosh Kumar Jha S/o late Bambhola Jha Resident of
      Village+P.O.- Telhara Kala, Distt- East Champaran.
   50. Navin Kumar S/o Rameshwar Prasad Resident of Village+P.O.-
      Choraya, Distt- East Champaran.
   51. Md. Alli Akhatar S/o Khalil Sai Resident of Village+P.O.-
      Fulwariya, Distt- East Champaran.
   52. Ram Pratap Prasad S/o Dev Narayan Yadav Resident of Village-
      Shyam Bakhari, P.O. Berajayram, Distt- East Champaran.
   53. Rah Narayan Sahani S/o Bhagawat Sahani Resident of Village-
      Jharikahi, P.O. Bahuari, Distt- East Champaran.
   54. Reeta Devi W/o Surendra Prasad yadav Resident of Village+P.O-
      Senwapur, Distt- East Champaran.
   55. Anil Kumar Barma S/o Satyadav Narayan Prasad Barma
      Resident of Village- Baraiyatola, P.O.- Andhra Ramgadh, Distt-
      East Champaran.
   56. Ram Vinay Mukhiya S/o Ramshewak Mukhiya Resident of
      Village- Jarauliya, P.O. Telhara tola, Distt- East Champaran.
   57. Md. Akramul Hak S/o Nurul Haisan Resident of Village-
      Laxmipur Paokhariya, P.O. - Bishrampur, Distt- East Champaran.
   58. Prabhat Ranjan S/o Gauri Shankar Prasad Resident of Village-
      Raghunathpur, P.O. Motihari, Distt- East Champaran.
   59. Ranbodh Rai S/o Amerika Rai Resident of Village & P.O.
      Ahirouliya, Distt- East Champaran.
   60. Mukesh Kumar S/o Ramcharan Ram Resident of Village+P.O.-
      Dulya , Distt- East Champaran.
   61. Ram Ayodhya Baitha S/o Yogendra Baitha Resident of Village-
      Kadama Tola Bhaluai, P.O.- Kadamva, Distt- East Champaran.
   62. Rambabu Prasad S/o Ram Bharos Sah Resident of Village-
      Bhelwa, P.O- Ghoradani, Distt- East Champaran.
   63. Shrekant Thakur S/o late Bramdev Thakur Resident of Village-
      Rajwada, P.O. Kadanwa, Distt- East Champaran.
   64. Jay Prakash Kumar S/o Shri Rampukar Prasad Yadav Resident of
      Village- Ranwara, P.O.- Kadamwa, Distt- East Champaran,.
   65. Ram Sumir Mahato S/o Mangal Mahato Resident of Village-
      Khijaripur, P.O.- Nayagaw Kesariya, Distt- East Champaran.
   66. Rajeshwar Kumar S/o Yogendra Jha Resident of Village+P.O.-
      Malkauniya, Distt- East Champaran.
   67. Raj Kishor S/o late Anmol Raut Resident of Village- Rani
      Pakari, P.O. Pippari Pakari, Distt- West Champaran.
   68. Md. Shekh Aslam S/o Md. Shekh Abdul Latij Resident of
      Village+P.O.- Ramnagar Bankar, District- West Champaran.
   69. Munilal Prasad S/0 Shankar Prasad Resident of Village-
      Bhanachak, P.O. Majhauliya, Distt- West Champaran.
   70. Indal Sah S/o Jhapas Sah Resident of Village+P.O.- Bakhariya,
      Distt- West Champaran.
   71. Janardan Kumar Raut S/o late Ranglal Raut Resident of Village-
      Rani Pakari, P.O. Pippari Pakari, Distt- West Champaran.
   72. Rupan Sahani S/o Ram Prawesk Sahani Resident of Village-
      Haisanpur Baniya, P.O. Rajhani Taraiya, Distt- Saran.
   73. Nausad Alam S/o Tahir Hussain          Resident of Village+P.O.
      Bhatgai, Distt- Saran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           4/10




   74. Bandana Kumari D/o Prem Kumar Singh Resident of
      Village+P.O.- Bhatgai, Distt- Saran.
   75. Manoj Kumar Prasad S/o Shree Malik           Prasad Resident of
      Village- Bhagwanpur, P.O. Rampur Rundra, Distt- Saran.
   76. Pramatma Ram S/o Laxman Ram Resident of Village-
      Bhagwanpur, P.O. Rampur Rundra, Distt- Saran.
   77. Dinesh Ram S/o Shiv Prasad Ram Resident of Village-
      Bhagwanpur, P.O. Rampur Rundra, Distt- Saran.
   78. Anju Devi W/o Pankaj Kumar Singh Resident of Village- Bada
      Madhopur, P.O. Madhopur Taraiya, Distt- Saran.
   79. Dewanand Rai S/o Timal Rai Resident of Village- Pirpari, P.O.
      Piraridih, Distt- Saran.
   80. Dharmendra Kumar Sah S/o Ganesh Sah Resident of
      Village+P.O.- Latrahiya, Distt- Saran.
   81. Janardan Kumar S/o Shivdayal Ram Resident of Village-
      Bankerwa, P.O. . Parsauna, Distt- Saran.
   82. Balindra Prasad S/o Shivdayal Ram Resident of Village-
      Latrahiya, P.O.- Latrahiya, Distt- Saran.
   83. Nand Kumar Manjhi S/o Bulaki Manjhi Resident of Village-
      Hasanpura Barewa, P.O. Birikohara, Distt- Saran.
   84. Pinki Kumari S/o Hanuman Singh Resident of Village-
      Hasanpura Barewa, P.O. Birikohara, Distt- Saran.
   85. Babalu Kumar Yadav S/o Arjun Yadav Resident of Village-
      Khajuhatti ke tola, P.O.- Khajuhatti, Distt- Saran.
   86. Sanjeev Kumar Yadav S/o Arjun Yadav Resident of Village-
      Khajuhatti ke tola, P.O.- Khajuhatti, Distt- Saran.
   87. Jangbahadur Sah S/o late Ramsakal Sah Resident of Village-
      Khoripakar Govind, P.O.- Amnaur,Distt- Saran.
   88. Santosh Kumar      S/o Raja Ram Singh Resident of Village-
      Murtiya, P.O. Addapur, Distt- East Champaran.
   89. Ramesh Kumar Gupta S/o Shre Bhihar Sah Resident of
      Village+P.O.- Gawandra, Distt- East Champaran.
   90. Arun Kumar Chanchal             S/o Jagat Singh Resident of
      Village+P.O.- Gawandra, Distt- East Champaran.
   91. Subodh Kumar S/o Raghubar Singh Resident of Village+P.O.-
      Gawandra, Distt- East Champaran.
   92. Gopal Mahto S/o Mahendra Mahto Resident of Village+P.O.-
      Gawandra, Distt- East Champaran.
   93. Haris Chandra Prasad Yadav S/o Kishun Rai Resident of Village
      +P.O.- Samochak, Distt- East Champaran.
   94. Rajkishor Prasad S/o Nand Lal Rai Resident of Village-
      Fhajilpur, P.O. Tetariya, Distt- East Champaran.
   95. Anil Kumar S/o Laxuman Prasad Resident of Village-Kothiya,
      P.O. Kothiya, Distt- East Champaran.
   96. Reeta Bharti W/o Brajesh Bharti Resident of Village-Narha
      Panapur, P.O.- Tatariya, Distt- East Champaran.
   97. Punam Kumari W/o Anil Kumar Resident of Village- Kothiya,
      P.O. Gheghwa, Distt- East Champaran.
   98. Nawal Kishor S/o Punit Sah Resident of Village- Hanuman
      Nagar, P.O. - Mirchaiya, Distt- East Champaran.
   99. Ramakant Prasad S/o Shailendra Prasad Resident of
      Village+P.O.- Madhuraha Brit, Distt- East Champaran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           5/10




   100.      Suresh Ram S/o Mangal Ram Resident of Village-Amar
      Chhatauni, P.O. Motihari, Distt- East Champaran.
   101.      Lal Babu Mahato S/o Raghunath Mahato Resident of
      Village- Bhataha, P.O. Bahataha, Distt- East Champaran.
   102.      Binod Prasad Yadav S/o Chandrika Prasad Yadav Resident
      of Village+P.O. - Gamahariya Kola, Distt- East Champaran.
   103.      Kumari Manjula W/o Anil Kumar Singh Resident of
      Village- Raghunathpur, P.O.-Motihari, Distt- East Champaran.
   104.      Sunil Kumar S/o Nathuni Bhagat Resident ofVillage-
      Chhapra Bishwanath, P.O.- Bhuwan Chhapra, Distt- East
      Champaran.
   105.      Abdul Kalam Ajad S/o Md. Rajik Miya Resident of
      Village- Devpur, P.O. Bhuwan Chhapra, Distt- East Champaran.
   106.      Kiran Kumari W/o Dhananjay Kumar Mishra Resident of
      Village +P.O. Manguraha, Distt- East Champaran.
   107.      Subodh Kumar Kamal S/o Ramchandra Ram Resident of
      Village- Samrahiya, P.O. Gawandari, Distt- East Champaran.
   108.      Bihari Ram S/o Banti Ram Resident ofVillage- Sihorwa
      Noniyatoli, P.O. Madhubani, Distt- East Champaran.
   109.      Binod     Kumar Thakur S/o Radha Thakur Resident
      ofVillage- Sihorwa Noniyatoli, P.O. Madhubani, Distt- East
      Champaran.
   110.      Girendra Kumar Dubey S/o Narbdeshwar Dubey Resident
      of Village- Silwatiya Bango, P.O.- Ramnagar, Distt- West
      Champaran.
   111.      Munkul Kumari Bishwash D/o Pulij Bishwash Resident of
      Village- Shivpur Calony, P.O. Ramnagar, Distt- West Champaran.
   112.      Suresh Chauhan S/o Ramji Chauhan Resident of Village-
      Katsikari, P.O.- Mathiya, Distt- West Champaran.
   113.      Ajay Sah S/'o Ramji Sah Resident of Village- Sapahi,
      P.O.- Bhawol, Distt- West Champaran.
   114.      Nagendra Pandit S/o Ramchandra Pandit Resident of
      Village- Jhauwatola, P.O. Suryapur, Distt-West Champaran.
   115.      Chandra Kishor Prasad S/o Shree Rajendra Prasad
      Resident of Village- Bagahi Brampur, P.O. Patjirwa, Distt- West
      Champaran.
   116.      Umesh Ram S/o Ramdev Ram Resident of Village+P.O.
      Sapahi, Distt-East Champaran.
   117.      Binod Thakur S/o late Maya thakur Resident of
      Village+P.O.- Karmwa, Distt- West Champaran.
   118.      Basudev Raut S/o late Radha Raut Resident of Village-
      Naya Bhangawa, P.O. Lalsaraiya, Distt- West Champaran.
   119.      Shahnawaj Alam S/o S/o Abdul Gajar Ansari Resident of
      Village- Lalsaraiya Mahadev tola , P.O.- lalsaraiya, Distt- West
      Champaran.
   120.      Manjur Alam S/o S/o Md Sharif Resident of Village-
      Jhakhara, P.O.- Jhakhara, Distt- West Champaran.
   121.      Bishun Sahahi S/o late Sukdev Sahani Resident of
      Village- Utari Telhuya, P.O. shauth Telhua, Distt- West
      Champaran.
   122.      Dalir Ahamad S/o Ijaju Hauqe Ansari Resident of Village-
      Gadhwa, P.O.- Birua, Distt- West Champaran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           6/10




   123.      Gajendra Kumar S/o Shree Narayan Sah Resident of
      Village- Sikariya Madhrwa, P.O.- Kharpokhara, Distt- West
      Champaran.
   124.      Dharmraj Kaji S/o Shree Parmeshwar Kaji Resident of
      Village- Sidhaw, P.O.- Sidhaw, Distt- West Champaran.
   125.      Jay Prakash Prasad S/o Shree Bhagwan Ojhaiya, Resident
      of Village- Karmaha, P.O.- Tinfediya, Distt- West Champaran.
   126.      Md. Umar Faruk S/o MD Khalil Resident of Village-
      Nanhkar, P.O. Yogapatti, Distt- West Champaran.
   127.      Kameshwar Yadav S/o Birjhal Yadav Resident of
      Village+P.O.- Dumra, Distt- West Champaran.
   128.      Ripu Kumar Singh S/o late Bishwanath Singh Resident of
      Village- Mahna Kuli, P.O. Chanpatiya, Distt- West Champaran.
   129.      Anil Yadav S/o Shree Prayag Yadav Resident of Village-
      Phulwariya , P.O. Meghwal Mathiya, Distt- West Champaran.
   130.      Mukesh Yadav S/o Shree Kailash Yadav Resident of
      Village- Phulwariya , P.O. Meghwal Mathiya, Distt- West
      Champaran.
   131.      Shambhu Yadav S/o Shree Dhrup Yadav Resident of
      Village- Madhubani, P.O. Bakhari Bazar, Distt- West Champaran.
   132.      Nandu Mahto S/o Shree Harakh Narayan Mahto Resident
      of Village- Manchgawa, P.O.- Gobardhana, Distt- West
      Champaran.
   133.      Mithilesh Kumar S/o Shree Sabaru Yadav Resident of
      Village- Saunaha, P.O.- Bakhari Bazar, Distt- West Champaran.
   134.      Subash Singh S/o late Gopal Singh Resident of Village-
      Sapahi, P.O.- Bhawal, Distt- West Champaran.
   135.      Ramnath Raut S/o late Yogendra Raut Resident of Village-
      Laxmipur, P.O.- Dhamaura, Distt- West Champaran.
   136.      Jitendra Kumar S/o Shree Nand Kishor Ray Resident of
      Village- Laxmipur Kakorba, P.O. Biroul, Distt- Darbhanga.
   137.      Devkant Paswan S/o late Siffait Paswan Resident of
      Village- Bardipur, P.O.- Laxmipur Kakorba, Distt- Darbhanga.
   138.      Lalan Paswan S/o Yugal Paswan Resident of Village+P.O.-
      Jhagarua, Distt- Darbhanga.
   139.      Sanjay Kumar Yadav S/o Sitaram Yadav Resident of
      Village+P.O.- Pakariya Tarwara, Distt- Darbhanga.
   140.      Umesh Prasad Yadav S/o Ram Swarup Yadav Resident of
      Village- Tatri ,P.O. Tarwara, Distt- Darbhanga.
   141.      Sujata Devi D/o Kamlesh Kumar Resident of Village
      +P.O.- - Amit Nagar, Distt- Darbhanga.
   142.      Gopal Mishra S/o late Kuseshwar Mihsra Resident of
      Village+P.O.- Jhagarua, Distt- Darbhanga.
   143.      Yogendra Prasad Son of late Rampahadur Das Resident of
      Village-Amahi, P.O. Jhagarua, Distt- Darbhanga.
   144.      Bhupendra Prasad S/o lal Babu Prasad Resident of
      Village-Churiharwa, P.O. Rampur, Distt- East Champaran.
   145.      Indu Devi W/o Shambhu Giri Resident of Village-Jaga
      Pakar, P.o. Jaga Pakar, Distt- East Champaran.
   146.      Ritesh Kumar Son of Ramanand Prasad Resident of
      Village- Chhirkahiya, P.O. Addapur, Distt- East Champaran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           7/10




   147.      Narendra Tiwar S/o Braj Bhushan Tiwari Resident of
      Village-Kachorwa, P.O. Addapur, Distt- East Champaran.
   148.      Fajulu Rahman S/o Jainul Aweddin Resident of Village &
      P.O. Gadhahuari, Distt- East Champaran.
   149.      Tara Kumari W/o Dharmendra Kumar Dubey Resident of
      Village-Bhaluaiya, P.O. Addapur, Distt- East Champaran.
   150.      Mukesh Kumar S/o Jay Prakash Ojha Resident of Village-
      Sarotar , P.O. Sarabar, Distt- East Champaran.
   151.      Ajay Kumar S/o Kanhaiya Thakur Resident of Village &
      Post- Jagapakar, Distt- East Champaran.
   152.      Mayank Kumar S/o Ashok Kumar Singh Resident of
      Village & Post- Haraj District- East Champaran.
   153.      Pradeep Upadhya S/o Nagendra Upadhya Resident of
      Village- Chargaha, P.O.- Turkauliya,Distt- East Champaran.
   154.      Dineshwar Thakur S/o late Tileshwar Thakur Resident of
      Village & Post- Thikaha Bhawanipur, District- East Champaran.
   155.      Kiran Kumari W/o Krishna Das Resident of Village-
      Singha, P.O. Gayghat, District- East Champaran.
   156.      Ashok Kumar S/o Ram Dayal Das Resident of Village-
      Dubaha, P.O. Dubaha Bujurg, Distt- Muzaffarpur.
   157.      Binod Ram S/o Janki Ram Resident of Village-Gadhawa,
      P.O. Birua, Distt- West Champaran.
   158.      Pramod Yadav S/o Jagan Yadav Resident of Village &
      P.O.- Shreenagar, Distt- West Champaran.
   159.      Santosh Kumar Srivastava S/o Nathuni Prasad Resident of
      Village & P.O.- Shivrajpur, Distt- West Champaran.
   160.      Subash Chandra Nesad S/o Harinarayan Nesad Resident of
      Village-Mahangani, P.O. Ninwaliya, Distt- West Champaran.
   161.      Indu Devi W/o Bipin Bihari Singh Resident of Village-
      Baikunthak, P.O. Mangalpur Gudariya, Distt- West Champaran.
   162.      Brajesh Chandra Sah S/o Odandi Sah Resident of Village-
      Dudhiawa, P.O. Dhadwa, Distt- West Champaran.
   163.      Shyamdeo Prasad S/o Kadar Prasad Resident of Village-
      Purainiya, P.O. Chouhta, Distt- West Champaran.
   164.      Arbind Mishra S/o late Tejpratap Mishra Resident of
      Village-Maheshi , P.O. Sondhrgawa, Distt- West Champaran.
   165.      Abhinesh Kumar S/o Binod Prasa Resident of Village-
      Sakgatiya, P.o. Sakgatiya, Distt- West Champaran.
   166.      Koshal Kishore Singh S/o Prem Singh Resident of Village
      & P.o. Barbatsena, Distt-West Champaran.
   167.      Manoj Kumar S/o Dhanai Mahto Resident of Village-East
      Kargahiya, P.O. Barbat Prasrin, Distt- West Champaran.
   168.      Kishore Das S/o Bhoj Das Resident of Village-Sahrswa,
      P.O. Sargatiya, Distt- West Champaran.
   169.      Indrajeet Mandal S/o Bhagwan Das Resident of Village-
      Mohmadi, P.O. Saraiya Gopal, Distt- East Champaran.
   170.      Sundar Ram S/o Sukhram Hazara Resident of Village &
      P.O. Purandra, Distt- East Champaran
   171.      Rambabu Prasad S/o Bindhyachal Prasad Resident of
      Village-Dhabdhabwa, P.O. Gamariya, Distt- West Champaran.
   172.      Pappu Kumari Tiwari S/o Bishwanath Tiwari Resident of
      Village-Dhabdhabwa, P.O. Gamariya, Distt- West Champaran.
 Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                           8/10




   173.      Rakesh Kumar S/o Rajendra Prasad Resident of Village-
      Bhagwanahi, P.O. Shrerishiya Khunrd, Distt- East Champaran.
   174.      Niranjay Kumar S/o Bramdev Prasad Yadav Resident of
      Village-Adahatpur, P.O. Aarkdiarina Distt-Gaya.
   175.      Krishna Yadav S/o Ramdahil Yadav Resident of Village-
      Gaharpur, P.O. Laxmipur, Distt- Gaya.
   176.      Arbind Kumar S/o Sidheshwar Yadav Resident of Village-
      Bahanpur, P.O. Sadopur, Distt- Gaya.
   177.      Pratima Kumar D/o Raghubanshmani Resident of Village-
      Balapur, P.O. Raili, Distt- Gaya.
   178.      Jitendra Sahu S/o Kishori Sahu Resident of Village-Nandu
      , Bigha, P.O. Samspur, Distt- Gaya.
   179.      Manoj Kumar S/o Bhuneshwar Yadav Resident of Village-
      Driyapur, P.O. Laxmipur, Distt- Gaya.
   180.      Hridaya Pandit S/o Ramchandra Pandit Resident of
      Village-Manarsa, P.O. Paibigha, Distt- Gaya.
   181.      Chandra Prakash S/o Nandlal Chaudhary Resident of
      Village-Kanabigha, P.O. Belaganj, Distt- Gaya.

                                                                  ... ... Petitioner/s
                                            Versus
   1. The State of Bihar through the Chief Secretary Governemt of Bihar, Patna.
   2. The Commissioner ,Cum Secretary, Department Human Resources
       Development Government of Bihar,.
   3. The District Magistrate, Distt- Aurangabad.
   4. The Deputy Development Commissioner, Distt- Aurangabad.
   5. The District Superintendent of Education, Aurangabad.
   6. The Block Development Officer, Rafiganj, Distt- Aurangabad.
   7. The Block Education Officer, Rafiganj, Distt- Aurangabad.
   8. The Block Development Officer, Kasma, Distt- Aurangabad.
   9. The Block Education Officer, Kasma, Distt- Aurangabad.
   10. The Block Development Officer, Phesar, Distt- Aurangabad.
   11. The Block Education Officer, Phesar, Distt- Aurangabad.
   12. The Block Development Officer,Aurangabad, Distt- Aurangabad.
   13. The Block Education Officer, Phesar, Distt- Aurangabad.
   14. The District Magistrate, Gaya.
   15. The Deputy Development Commissioner, Distt- Gaya.
   16. The District Superintendent of Education, Distt- Gaya.
   17. The Block Development officer Dumaria, Distt- Gaya.
   18. The Block Edeucation officer Dumaria, Distt- Gaya.
   19. The Block Development officer Phatehpur, Distt- Gaya.
   20. The Block Education officer Phatehpur, Distt- Gaya.
   21. The Block Development officer Belaganj, Distt- Gaya.
   22. The District Magistrate, Distt- East Champaran.
   23. The Deputy Development Commissioner, Distt- East Champaran.
   24. The District Superintendent of Education, Distt- East Champaran.
   25. The Block Education Officer Motihari, Distt- East Champaran.
   26. The Block Development Officer Motihari, Distt- East Champaran.
   27. The Block Education Officer Ghodasahan, Distt- East Champaran.
   28. The Block Development Officer, Ghodasahan, Distt- East Champaran.
   29. The Block Education Officer Kotawa, Distt- East Champaran.
   30. The Block Development Officer Kotawa, Distt- East Champaran.
          Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018
                                                    9/10




            31. The District Magistrate, Distt- West Champaran.
            32. The Deputy Development Commissioner, Distt- West Champaran.
            33. The District Superintendent of Education , Distt- West Champaran.
            34. The Block Education Officer Betiha, Distt- West Champaran.
            35. The Block Development Officer Betiha, Distt- West Champaran.
            36. The Block Education Officer Majhauliya, Distt- West Champaran.
            37. The Block Development Officer Majhauliya, Distt- West Champaran.
            38. The Block Education Officer Ramnagar, Distt- West Champaran.
            39. The Block Development Officer Ramnagar, Distt- West Champaran.
            40. The District Magistrate, Distt- Saran.
            41. The Deputy Development Commissioner, Distt- Saran.
            42. The District Superintendent of Education, Distt- Saran.
            43. The Block Education Officer Taraiya, Distt- Saran.
            44. The Block Development Officer Taraiya, Distt- Saran.
            45. The Block Education Officer Parsa, Distt- Saran.
            46. The Block Development officer Parsa, Distt- Saran.
            47. The District Magistrate, Distt- Darbhanga.
            48. The Deputy Development Commissioner Distt- Darbhanga.
            49. The Deputy Superintendent of Education, Distt- Darbhanga.
            50. The Block Development officer Kiratpur, Distt- Darbhanga.
            51. The Block Education Officer, Kiratpur, Distt- Darbhanga.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :        Mr. Devanand Tiwari, Advocate
                 For the Respondent/s    :        Mr. Madanjit Singh- GP-20
                                                  Mr. Narendra Kumar, A.c. to G.P.-20
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                                       ORAL ORDER

3   22-11-2018

Learned counsel for the petitioners submits that the present case is squarely covered by the judgment passed in C.W.J.C. No.1109 of 2017 (Prafful Kumar Mandal and Ors. vs. The State of Bihar and Ors.) In such view of the matter, let the respondent authorities examine the case of the present petitioners vis-a-vis the case of the petitioners of C.W.J.C. No.1109 of 2017 and if it is found that the facts, prayer and law of both the cases are identical, in such circumstance, the present petitioners will be Patna High Court CWJC No.4798 of 2017(3) dt.22-11-2018 10/10 given the same benefit as has been given to the petitioners of C.W.J.C. No.1109 of 2017.

With the aforesaid observations and directions, this writ petition is disposed of.

(Shivaji Pandey, J) pawan/-

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