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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(6)(II) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(II)Seating arrangement:- seating layout should be two and two on either side, all seats facing forward with a clear space of not less than 71.2 centimeters between the back of seats with 38 centimeters leg space.