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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(j) in Maharaja Ranjit Singh State Technical University Act, 2014

(j)"Principal" means the Head of a college (by whatever name he may be called ) and includes, when there is no Principal, the person for the time being duly appointed to act as Principal, and in the absence of Principal or the acting Principal, a Vice-Principal duly appointed, as such;